Delhi High Court - Orders
Walmart Apollo, Llc vs Jyothy Labs Limited on 25 September, 2024
Author: Amit Bansal
Bench: Amit Bansal
$~30.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 577/2024 and I.A. 33399/2024
WALMART APOLLO, LLC .....Plaintiff
Through: Ms Ekta Sarin, Mr Akshay Bhardwaj
and Mr Ayush Samaddar, Advocates
versus
JYOTHY LABS LIMITED .....Defendant
Through: Mr Achuthan Sreekumar, Mr Rohil
Bansal and Mr Swastik Bisarya,
Advocates
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 25.09.2024
1. Hon'ble Judge is not holding Court today.
2. List on 18th October, 2024.
BY ORDER (COURT MASTER) SEPTEMBER 25, 2024/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2024 at 00:24:13