Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(4) in The City Civil Court Act, 1953 (4)The City Civil Court shall not have jurisdiction to try suits and proceedings of the description specified in the First Schedule.
