Punjab-Haryana High Court
Dr Harish Kundra vs Ik Gujral Ptu, Kapurthala And Others on 25 November, 2024
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2024:PHHC:155536
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(216) CWP-12529-2017
Date of Decision : November 25, 2024
Dr. Harish Kundra .. Petitioner
Versus
I.K. Gujral PTU, Kapurthala and others .. Respondents
(216-A) CWP-12767-2017 (O&M)
Dr. Parminder Singh and another .. Petitioners
Versus
I.K. Gujral PTU, Kapurthala and others .. Respondents
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: None for the petitioners.
Mr. R.D. Anand, Advocate, for respondents No. 1 to 3.
Ms. Puja Chopra, Advocate, for respondents No.4.
HARSIMRAN SINGH SETHI J. (ORAL)
1. No one appears on behalf of the petitioners in both petitions. It can be safely presumed that the petitioners are not interested in pursuing the present writ petitions.
2. Dismissed for non-prosecution.
3. Civil miscellaneous application pending if any, also stands disposed of.
4. A photocopy of this order be placed on the file of other connected case.
November 25, 2024 (HARSIMRAN SINGH SETHI) harsha JUDGE
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 28-11-2024 21:41:11 :::