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State of Rajasthan - Section

Section 10A in The Rajasthan Shops and Commercial Establishment Rules, 1959

10A. [ [Inserted by Dated 18-4-1961, published in Rajasthan Gazette Extraordinary, part IV-C, dated 18-5-1961.]

The cash equivalent of the advantage accruing through the concessional sale to worker, of food grain and other articles shall be computed from the index numbers notified by the Director of Economics & Statistics, Rajasthan from time to time, or the prices of commodities notified by the Government in the Rajasthan Gazette.]