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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(4) in The Sandip University Act, 2015

(4)The Controller of Examinations shall be responsible for,-
(a)preparing and announcing in advance, the calendar of examinations ;
(b)arrangement for printing of question papers ;
(c)arrangement for the timely publication of result of examinations and other tests ;
(d)taking disciplinary action where necessary against the candidates, paper-setters, examiners, moderators or any other persons connected with examinations and found guilty of malpractices in relations to the examinations ;
(e)reviewing, from time to time, the results of University examinations and forward reports thereon to the Academic Council.