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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)The Monitoring and Evaluation Committee will also make a comprehensive plan for outreach channels between the Home and local communities and agencies for various services (education, training, etc.,) and celebration of special days.