Section 2(1)(ii) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

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Telecom Regulatory Authority Of India - Subsection

Section 2(1)(ii) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(ii)"programme" means any television broadcast and includes-