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[Cites 0, Cited by 0] [Section 36G(3)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(3)(ix) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(ix)subsidising the implementation of production oriented schemes such as small irrigation, spraying, drainage, in the hinterland of the markets;