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State of West Bengal - Section

Section 23 in Presidency University Act, 2010

23. Deans of Faculty Councils.

(1)There shall be a Dean for each Faculty Council for Post-graduate and Undergraduate Studies who shall be elected by the Faculty Council in such manner and subject to such conditions as may be prescribed by Statutes.
(2)The Dean shall hold office as a Dean for such term as may be prescribed by Statutes.