Section 4(4A) in Madurai-Kamaraj University Act, 1965
(4A)[ to confer degrees, titles, diplomas and other academic distinctions on persons who shall have pursued an approved course of study in an autonomous college;] [This clause was inserted by section 3(1) of the Madurai University (Amendment) Act, 1977 (Tamil Nadu Act No. 1 of 1978).]
