Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4) in Uttar Pradesh Private Universities Act, 2019

(4)The Pro Vice-Chancellor shall get honorarium of such amount as may be determined by the Sponsoring Body.