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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 87 in The Delhi Police Act, 1978

87. Letting loose horse, etc, and suffering ferocious dogs to be at large.

- No person shall in any street or public place-
(a)negligently let loose any horse or other animal, so as to cause danger, injury, alarm or annoyance; or
(b)suffer a ferocious dog to be at large without a muzzle; or
(c)set on or urge a dog or other animal to attack, worry or put in fear any person or horse or other animal.