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State of Uttar Pradesh - Section

Section 10 in The U.P. Coal Control Order, 1977

10. Display of stock position.

- Every dealer shall display at a conspicuous place of his business premises, the opening balance and price of each variety of coal in stock before the commencement of business on each day:Provided that a wholesale dealer or Coal Agent, who does not stock coal physically, shall not be required to display the stock position.