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[Cites 0, Cited by 0] [Section 98(5)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(5)(f) in The Oil Mines Regulations, 2017

(f)when operation is carried out on pipeline which contain flammable fluid, the pipe be disconnected or blinded, the line be positively isolated, drained or purged with inert gas or water before hot work is undertaken and adequate precaution taken against build-up of pressure in the line while hot work is in progress: