Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(xxii) in The Assam Secondary Education Act, 1961

(xxii)to appoint officers and other employees of the Board, and to prescribe by regulations the terms and conditions of their service,