Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(12) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(12)The Registered Dealer having his shop or firm in the town where Depot exists, shall receive unpacked supplies of his indents at the counter of the Depot and for which he shall not be entitled to receive any collie or conveyance charge up to his shop.