Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(iii) in The Copyright Act, 1957 (iii)the order may provide that the term of copyright in India shall not exceed that conferred by the law of the country to which the order relates 'but such a term of copyright shall not exceed the term of copyright provided under this Act;
