Supreme Court - Daily Orders
Yogesh Mahajan vs Prof. R.C. Deka Director All India ... on 24 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) Diary No(s). 19057/2018
IN
SPECIAL LEAVE PETITION (C) NOS. 22475-76/2012
YOGESH MAHAJAN Petitioner(s)
VERSUS
PROF. R.C. DEKA, DIRECTOR,
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Respondent(s)
O R D E R
Permission for oral hearing is rejected. Delay condoned.
We have carefully gone through the review petitions and the connected papers. We find no merit in the review petitions and the same are accordingly dismissed.
…....................J. [MADAN B. LOKUR] …....................J. [DEEPAK GUPTA] NEW DELHI;
JULY 24, 2018.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.07.26 10:37:41 IST Reason: 1 ITEM NO.1002 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 19057/2018 IN SPECIAL LEAVE PETITION (C) NOS. 22475-76/2012 YOGESH MAHAJAN Petitioner(s) VERSUS PROF. R.C. DEKA, DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES Respondent(s) Date : 24-07-2018 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE DEEPAK GUPTA By Circulation UPON perusing papers the Court made the following O R D E R Permission for oral hearing is rejected. Delay condoned.
The review petitions are dismissed in terms of the signed order.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER [Signed order is placed on the file] 2