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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 114(1)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)specified securities pledged with any creditor other than those for borrowings by the issuer or its subsidiaries.