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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 72 in The Representation of the People Act, 1951

72. Publication of results of elections for the reconstitution of electoral colleges for certain Union territories.—

Repealed by the Territorial Councils Act, 1956 (103 of 1956), sec. 66 (w.e.f. 1-1-1957).