Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 280 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 280. [* * *] [Omitted by Notification No. 365/I-A-2-1(2)-68, dated 28.01.1969.].
