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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(xi) in The Jammu and Kashmir General Sales Tax Act, 1962

(xi)for default specified in clauses (I), (m), (n) a sum equal to double the amount of tax leviable on such goods ;