Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2)(b) in Rules Under Tamil Nadu Medical Registration Act, 1914 (b)a voter signs his name or writes a word or makes any mark on it, by which it becomes recognizable; or