Karnataka High Court
Sri. Vivek Manoj Gangishetty vs Smt. Saigeetha on 4 October, 2023
-1-
NC: 2023:KHC:35835
CRL.RP No. 1207 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MRS JUSTICE M G UMA
CRIMINAL REVISION PETITION NO. 1207 OF 2023
BETWEEN:
SRI. VIVEK MANOJ GANGISHETTY
S/O GOVINDARAJULU GANGISHETTY,
AGED ABOUT 41 YEARS,
RESIDING AT NO. 10, APOORVA LAYOUT,
AKASHAVANI LAYOUT, 1ST CROSS,
HEGDENAGAR, THANISANDRA,
RACHANAHALLI,
BANGALORE-560077.
...PETITIONER
(BY SRI. SHIVARUDRA.,ADVOCATE)
AND:
Digitally signed SMT. SAIGEETHA
by PAVITHRA N W/O VIVEK MANOJ GANGISHETTY,
Location: High D/O RAMESH KORALLA,
Court Of AGED ABOUT 35 YEARS,
Karnataka
R/AT NO. 6F, ASPEN BLOCK,
REGENCY PINNACLE HEIGHTS,
RACHANAHALLI,
BANGALORE-560077.
...RESPONDENT
THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING TO
A. SET ASIDE THE ORDER PASSED BY THE COURT BELOW IN
GRANTING THE INTERIM MAINTENACE OF RS.35000/- PER MONTH
AND THE ARREARS THEREOF.B. DIRECT THE RESPONDENT TO
PRODUCE THE INCOME TAX DETAILS FROM 2018 TILL DATE VIDE
PAN: BIHPS7448Q AND ALSO THE SALARY CERTIFICATE OF THE
RESPONDENT IN WHICH SHE IS WORKING.
THIS CRL.RP, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
-2-
NC: 2023:KHC:35835
CRL.RP No. 1207 of 2023
ORDER
Learned counsel for the revision petitioner submits that he has filed a memo seeking permission to convert the Criminal Revision petition into Criminal Petition under Section 482 of Cr.P.C.
Memo and the submission is placed on record. Ordered accordingly.
Learned counsel for the revision petitioner is permitted to carry out necessary amendment.
For statistical purposes, this Criminal Revision Petition is disposed off.
Sd/-
JUDGE RAK