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Karnataka High Court

Sri. Vivek Manoj Gangishetty vs Smt. Saigeetha on 4 October, 2023

                                               -1-
                                                              NC: 2023:KHC:35835
                                                         CRL.RP No. 1207 of 2023




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 4TH DAY OF OCTOBER, 2023

                                            BEFORE
                               THE HON'BLE MRS JUSTICE M G UMA
                          CRIMINAL REVISION PETITION NO. 1207 OF 2023
                   BETWEEN:
                   SRI. VIVEK MANOJ GANGISHETTY
                   S/O GOVINDARAJULU GANGISHETTY,
                   AGED ABOUT 41 YEARS,
                   RESIDING AT NO. 10, APOORVA LAYOUT,
                   AKASHAVANI LAYOUT, 1ST CROSS,
                   HEGDENAGAR, THANISANDRA,
                   RACHANAHALLI,
                   BANGALORE-560077.
                                                                    ...PETITIONER
                   (BY SRI. SHIVARUDRA.,ADVOCATE)

                   AND:

Digitally signed   SMT. SAIGEETHA
by PAVITHRA N      W/O VIVEK MANOJ GANGISHETTY,
Location: High     D/O RAMESH KORALLA,
Court Of           AGED ABOUT 35 YEARS,
Karnataka
                   R/AT NO. 6F, ASPEN BLOCK,
                   REGENCY PINNACLE HEIGHTS,
                   RACHANAHALLI,
                   BANGALORE-560077.
                                                                ...RESPONDENT

                        THIS CRL.RP IS FILED U/S.397 R/W 401 CR.P.C PRAYING TO
                   A. SET ASIDE THE ORDER PASSED BY THE COURT BELOW IN
                   GRANTING THE INTERIM MAINTENACE OF RS.35000/- PER MONTH
                   AND THE ARREARS THEREOF.B. DIRECT THE RESPONDENT TO
                   PRODUCE THE INCOME TAX DETAILS FROM 2018 TILL DATE VIDE
                   PAN: BIHPS7448Q AND ALSO THE SALARY CERTIFICATE OF THE
                   RESPONDENT IN WHICH SHE IS WORKING.



                        THIS CRL.RP, COMING ON FOR ORDERS, THIS DAY, THE
                   COURT MADE THE FOLLOWING:
                                -2-
                                             NC: 2023:KHC:35835
                                       CRL.RP No. 1207 of 2023




                             ORDER

Learned counsel for the revision petitioner submits that he has filed a memo seeking permission to convert the Criminal Revision petition into Criminal Petition under Section 482 of Cr.P.C.

Memo and the submission is placed on record. Ordered accordingly.

Learned counsel for the revision petitioner is permitted to carry out necessary amendment.

For statistical purposes, this Criminal Revision Petition is disposed off.

Sd/-

JUDGE RAK