Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 10 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021
MODICARE LIMITED .....Petitioner
Through: Mr. Rohit Jain, Mr. Aniket D.
Agrawal & Mr. Samarth
Chaudhari, Advs.
versus
DEPUTY COMMISSIONER OF INCOME
TAX & ANR. .....Respondents
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin & Ms.
Easha Kadian, JSCs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 10.12.2024 A request for accommodation is made by Mr. Kumar, learned counsel appearing for the respondents.
Acceding to the same, this matter shall stand adjourned to be called again on 10.01.2025.
Interim orders granted earlier to continue till the next date of listing.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 10, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:41:22