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[Cites 0, Cited by 0] [Section 190(2)] [Section 190] [Entire Act]

State of West Bengal - Subsection

Section 190(2)(b) in West Bengal Co-operative Societies Rules, 2011

(b)where such produce has been cut or gathered on the threshing floor or place for treading out grain or the like or fodder stack or where the same is stored and also in a conspicuous manner on the outer door of the premises where he resides or works for gain or is known to have last resided;