Section 7 in The Uttarakhand Water Tax on Electricity Generation Act, 2012
7. Information to the User Prohibition on.
- After the scheme is accepted by the Commission under section 6, the Commission shall register the scheme and inform the user to -(a)Execute an agreement in such a form and manner with the Commission as may be prescribed; and(b)Pay such fee and water Tax as fixed under chapter 4 of this Act.
