Delhi High Court - Orders
Commissioner Of Police, Delhi And Ors vs Rameshwar Prasad Meena + W.P.(C) ... on 17 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~14, 24, 26, 27, 29 & 31 to 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1874/2019
COMMISSIONER OF POLICE,
DELHI AND ORS. ..... Petitioners
versus
RAMESHWAR PRASAD MEENA
+ W.P.(C) 63/2023 & CM APPL. 163/2023
COMMISSIONER OF POLICE & ORS. ..... Petitioners
versus
MEENA KUMARI ..... Respondent
+ W.P.(C) 3544/2023 & CM APPL. 13758/2023
COMMISSIONER OF DELHI POLICE & ORS. ..... Petitioners
versus
VIJENDER SINGH ..... Respondent
+ W.P.(C) 3844/2023 & CM APPL. 14916/2023
COMMISSIONER OF DELHI POLICE & ORS. ..... Petitioners
versus
KRISHAN KUMAR ..... Respondent
+ W.P.(C) 7000/2023 & CAV 270/2023 & CM APPL. 27210/2023
GOVERNMENT OF NCT OF DELHI
THROUGH ITS CHIEF SECRETARY & ORS. ..... Petitioners
versus
ANIL KUMAR ..... Respondent
+ W.P.(C) 12944/2023 & CM APPL. 51008/2023
COMMISSIONER OF POLICE AND ORS ..... Petitioners
versus
RAVINDER SINGH ..... Respondent
+ W.P.(C) 13213/2023 & CM APPL. 52242/2023
GOVT OF NCT OF DELHI AND ORS ..... Petitioners
Versus
RAJESH KUMAR ..... Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/10/2023 at 22:13:51
+ W.P.(C) 15073/2022 & CM APPLS. 46561/2022, 21790/2023
COMMISSIONER OF POLICE & ORS. ..... Petitioners
versus
DHARAMBIR SINGH ..... Respondent
+ W.P.(C) 521/2023 & CM APPLS. 2097/2023, 2099/2023
COMMISSIONER OF POLICE & ORS. .... Petitioners
versus
TEJVEER SINGH ..... Respondent
+ W.P.(C) 1258/2023 & CM APPL. 4759/2023
COMMISSIONER OF DELHI POLICE & ORS. ..... Petitioners
versus
MANJEET ..... Respondent
+ W.P.(C) 3943/2023 & CM APPL. 15359/2023
COMMISSIONER OF DELHI POLICE & ORS. ..... Petitioners
versus
EX CONST SAMIT KUMAR ..... Respondent
+ W.P.(C) 4764/2023 & CM APPL. 18367/2023
COMMISSIONER OF DELHI POLICE & ORS. ..... Petitioners
versus
EX CONST CHANDER HAS ..... Respondent
+ W.P.(C) 4212/2023 & CM APPL. 16345/2023
GOVERNMENT OF NCT OF DELHI & ORS. ..... Petitioners
versus
TILAK SINGH PAL ..... Respondent
+ W.P.(C) 10175/2023 & CM APPL. 39434/2023
COMMISSIONER OF POLICE AND ORS ..... Petitioners
versus
SANJAY KUMAR ..... Respondent
+ W.P.(C) 10755/2023 & CM APPL. 41677/2023
GOVT OF NCT OF DELHI AND ORS. ..... Petitioners
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/10/2023 at 22:13:51
versus
MANOJ SHARMA ..... Respondent
+ W.P.(C) 10756/2023 & CM APPL. 41679/2023
GOVT OF NCT OF DELHI AND ORS ..... Petitioners
versus
RAVINDER KUMAR ..... Respondent
+ W.P.(C) 4218/2023 & CM APPL. 16357/2023
COMMISSIONER OF DELHI POLICE & ORS. ....Petitioners
versus
EX CONST JAGVIR SINGH ..... Respondent
+ W.P.(C) 4552/2023 & CM Appls. 17359/2023, 17361/2023
COMMISSIONER OF DELHI POLICE & ORS. .....Petitioners
versus
SH OM PRAKASH ..... Respondent
+ W.P.(C) 8735/2023 & CM APPL. 33001/2023
COMMISSIONER OF POLICE DELHI & ORS ..... Petitioners
versus
BHAGWAN SINGH AND ANR ..... Respondents
+ W.P.(C) 10572/2023 & CM APPL. 41113/2023
GOVT OF NCT OF DELHI AND ORS. ..... Petitioners
versus
NEERAJ KUMAR ..... Respondent
Present: Mrs. Avnish Ahlawat, Standing Counsel, GNCTD (Services)
with Mrs.Tania Ahlawat, Mr.Nitesh Kumar Singh,
Ms.Laavanya Kaushik, Ms.Aliza Alam and Mr.Mohnish
Sehrawat, Advocates for Govt. of NCT of Delhi.
Mr.M.K.Bhardwaj, Mrs.Priyanka M.Bhardwaj, Mr.Arun
Prakash and Mr.Maria Mugesh Kannan H. Advocates for
respondents (Item Nos.14 & 44).
Mr.Sachin Chauhan, Advocate for petitioners (Item Nos.29, 36,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/10/2023 at 22:13:51
38, 39, 41 & 45).
Mr.Vishal Khattar, Ms.Gauri Swarup Bansal and Mr.Shobhit
Vyas, Advocates with respondent in person (Item No.24).
Mr.T.N.Tripathi and Mr.Pragyesh Pratap Singh, Advocates for
respondent (Item No.33).
Ms.Esha Mazudar, Mr.Setu Niket and Ms.Isha Ray, Advocates
for respondent (Item No.35).
Mr.Sourabh Ahuja, Advocate for respondent (Item No.37).
Mr.Saurabh Goel and Mr.Ajay Rajbir, Advocates with
respondent in person (Item No.42).
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 17.10.2023 Written submissions if not filed on behalf of the respondents, be filed within four weeks from today.
Mrs. Ahlawat states that she will file a Chart in these petitions by grouping these petitions on the basis of the issue which arises for consideration which shall be shared with all the counsel for the respondents. Let the same be filed within four weeks from today.
Re-notify on January 09, 2024.
A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 17, 2023/v This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 22:13:51