Punjab-Haryana High Court
Kiran Shakti vs K.B.S. Sidhu & Ors on 11 December, 2018
249 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 2218 of 2018
Date of Decision: 11.12.2018
Kiran Shakti
.....Petitioner
Versus
K.B.S. Sidhu and others
.....Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Padamkant Dwivedi, Advocate
for the petitioner.
Mr. Aditya Sharda, AAG, Punjab.
Ms. Neha Jain, Advocate for
Mr. K.S. Dadwal, Advocate
for respondent Nos.2 and 3-Punjab State
Social Welfare Advisory Board.
Mr. Brijeshwar Singh Kanwar, Standing counsel UOI
for respondent No.4-UOI.
NIRMALJIT KAUR, J. (ORAL)
For orders see, judgment of even date passed in COCP No. 1090 of 2017 (Narinder Kaur Vs. Varinder Kaur Thandi and others).
(NIRMALJIT KAUR) JUDGE 11.12.2018 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 07-01-2019 04:05:51 :::