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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xiv) in The Orissa Kendu Leaves Manual, 1973

(xiv)He shall ensure production of quality leaves in the proportion envisaged in the Agreement with the Orissa Forest Corporation Ltd. He shall also ensure production of processed bags according to quality classes stipulated in the Agreement.