Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(25) in The Central Motor Vehicles Rules, 1989 (25)[ Using mobile phone while driving a vehicle.] [Inserted by GSR 221(E), dated 28.3.2001 (w.e.f. 28.3.2001).]Endorsement in Driving License
