Calcutta High Court
Yule Financing & Leasing Co.Ltd vs Peacock Industries Ltd on 22 April, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 211 of 1999
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
YULE FINANCING & LEASING CO.LTD.
Versus
PEACOCK INDUSTRIES LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 22nd April, 2010.
The Court : None appears for the parties in this matter that has remained pending for a considerable period of time. The matter had appeared in the warning list on April 16, 2010 wherein it was indicated that the matter would appear in Court today and be taken up.
AP No.211 of 1999 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) bp.
A.R(C.R)