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Calcutta High Court

Yule Financing & Leasing Co.Ltd vs Peacock Industries Ltd on 22 April, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                           AP No. 211 of 1999
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                 YULE FINANCING & LEASING CO.LTD.
                              Versus
                     PEACOCK INDUSTRIES LTD.


  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 22nd April, 2010.

The Court : None appears for the parties in this matter that has remained pending for a considerable period of time. The matter had appeared in the warning list on April 16, 2010 wherein it was indicated that the matter would appear in Court today and be taken up.

AP No.211 of 1999 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.

(SANJIB BANERJEE, J.) bp.

A.R(C.R)