3. Official language for official purposes of the State.
- [1] [Renumbered by M.P. Act No. 1 of 1973.] Subject as hereinafter provided, Hindi shall be the official language of the State for all purposes except such purposes as are specifically excluded by the Constitution and in respect of such matters as may be specified by Government from time to lime by notification.(2)[ The form of numerals to be used for the official purposes of the State shall be the Devanagari form of numerals :Provided that the State Government may, by notification, authorize the use of the international form of Indian numerals for any official purpose of the State.] [Inserted by M.P. Act No. 1 of 1973.]
