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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1) in Indraprastha Institute of Information Technology Delhi Act, 2007

(1)There shall be a Finance Committee constituted by the Board of Management consisting of the following:-
(a)The Director;
(b)Two other members nominated by the Board of Governors from amongst its members of whom one shall be a professor;
(c)Such other members as may be prescribed by the Statutes;