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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(6) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(6)Where the post of the Vice-Chancellor falls permanently vacant either by resignation or otherwise,the vacancy shall be filled by the Chancellor in accordance with the provisions of sub-section (1) and the Vice-Chancellor so appointed shall hold office for a full term of three years.