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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(f) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(f)The inspecting officer should give prior intimation atleast once a week in advance of their time schedule for inspection of Nursery, so as to enable the Nursery owner to make himself available. The inspecting officer should stick on to the time schedules for inspection of Nursery without any deviation.