Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 24 in Punjab Courts Act - Rules Framed under Section 46-A 24. Engagement in trade or business. - No licensed petition-writer shall engage in any business or trade without the previous permission in writing of the High Court.
