Section 3(12)(b) in The General Clauses Act, 1897

[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12)(b) in The General Clauses Act, 1897

(b)in any Central Act passed before the commencement of Part III of the said Act, mean any part of His Majestys dominions exclusive of the British Islands and of British India,

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Union of India - Subsection

Section 3(12)(b) in The General Clauses Act, 1897