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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Disaster Management (Annual Report Of National Authority) Rules, 2006

(3)The Annual Report shall include-
(a)a statement of aims and objectives and vision of the National Authority;
(b)the role and functions of the National Authority;
(c)annual targets and achievements, in physical and financial terms, during the year to which the Annual Report pertains;
(d)the activities of the National Authority during the previous financial year; and
(e)any other information as the National Authority deems fit.