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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(iii) in The Punjab Factory Rules, 1952

(iii)Particulars of each workroom of the [factory (except the factory declared and defined as such under section 85 of the Act) in which persons] [Substituted by Punjab Government Gazette Legislative Supplement Part III dated 30.8.1996.] are regularly employed shall be entered in Form 1-A, which shall be shown to the Inspector when required.