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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(4) in Kolkata Municipal Corporation Building Rules, 2009

(4)In case of premises having a heritage building, the Floor Area Ratio of the premises may be increased upto a maximum of 0.5 but in no case the floor area increased be more than the floor area of retained heritage building (part or full) upon obtaining recommendation of the Heritage Conservation Committee from heritage point of view.