Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 25 May, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~Special DB-Item-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Senior Advocate
with Ms. Sanya Kumar and Ms.
Rakshanda Deka, Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP with Mr.
Tushar Arora, Mr. Ayodhya
Prasad and Mr. Suyash Pathak,
Advocates for the State with Mr.
Alok Kumar, Additional DCP,
Inspector Anil Kumar, Inspector
Lokesh and Inspector Pramod,
P.S.: Special Cell.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 25.05.2022 List for further hearing on 30.05.2022 at 02:15 p.m. SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J. MAY 25, 2022/'AA' Signature Not Verified Digitally Signed CRL.A. 173/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:26.05.2022 17:19:55