1121. Nominal roll of convicts deported to Port Blair. [§ 12, Act V, 1861].
- Superintendents should themselves fill in columns 2, 3, 4 and 6 of the "Nominal roll with detailed account of crime and previous history of the prisoner" (Bengal Form No. 5066) which accompanies every convict deported to Port Blair, and should not leave this duty to a clerk. (See rule 827 of the Bengal Jail Code.)
