Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7B] [Entire Act] Madras Presidency - Subsection Section 7B(iv) in Madras Hindu Religious and Charitable Endowments Act, 1951 (iv)has completed the age of fifty years in the case of male members and sixty years in the case of female members.]
