Madhya Pradesh High Court
Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 22 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
Indore, Dated: 22/07/2025 Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed tomorrow i.e. on 23/07/2025.
Serial Nos.
58 to 77 and 79 to 102 Including connected cases.
I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 7/22/2025 6:48:26 PM