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Madhya Pradesh High Court

Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 22 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                  IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT INDORE
                                                              BEFORE
                                  HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Indore, Dated: 22/07/2025 Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed tomorrow i.e. on 23/07/2025.

Serial Nos.

58 to 77 and 79 to 102 Including connected cases.

I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 7/22/2025 6:48:26 PM