Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Basso And Others on 8 March, 2011
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.186 of 1988 (O&M)
Date of decision:08.03.2011
State of Haryana and another ....Appellants
versus
Smt. Basso and others ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Kunal Garg, AAG, Haryana.
Mr. Akshdeep Singh, Advocate.
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1. Whether reporters of local papers may be allowed to see the
judgment ? No.
2. To be referred to the reporters or not ? No.
3. Whether the judgment should be reported in the digest ? No.
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K.Kannan, J. (Oral)
For orders, see FAO No.4 of 1988 of even date.
(K.KANNAN) JUDGE 08.03.2011 sanjeev