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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 258(2)(a) in Arunachal Pradesh Municipal Act, 2007

(a)the salary, allowances and other terms and conditions of service of the chairperson and the other members under sub-section (2) of section 235;