Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(f) in The Pepsu Court of Wards Act, 2008 (f)be entitled to such salary or allowance, to be paid out of the proceeds of the property of the ward, as the Court of Wards think fit, in respect of the execution of his duties as such.
