Bombay High Court
Eminence Container Lines And Anr vs Union Of India And 3 Ors on 3 December, 2020
Author: Abhay Ahuja
Bench: Ujjal Bhuyan, Abhay Ahuja
17-wpl-4994-2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L)NO.4994 OF 2020
M/s. Eminence Container Lines
& Another .. Petitioners.
v/s.
Union of India & Others .. Respondents.
Mr. Vishesh Kalra i/b. Mr. Ruturaj Bankar, for the Petitioners.
None for the Respondents.
CORAM: UJJAL BHUYAN &
Smita Digitally signed
R.
by Smita R.
Joshi
Date:
ABHAY AHUJA, JJ.
Joshi 2020.12.04 13:09:49 +0530 DATE : 3rd DECEMBER, 2020.
P.C:-
Heard Mr. Kalra, learned Counsel for the Petitioners. None has appeared for the Respondents.
2 On the last occasion, we had granted time to the Respondents to file affidavit. However, no affidavit has been filed.
3 Further three weeks time granted to the Respondents to file affidavit.
4 Stand over to 12th January, 2021.
5 This order will be digitally signed by the Private Secretary of this Court. Sheristedar of this Court is permitted to forward to the Petitioner copy of this order by e-mail. All concerned to act on a digitally signed copy of this order.
(ABHAY AHUJA,J.) (UJJAL BHUYAN,J.)
S.R.JOSHI 1 of 1