Shekhar Raju vs . Nift & Ors. on 14 March, 2022

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Shekhar Raju Vs. NIFT & Ors.

CWP No. 223/2018

14.03.2022 Present: Mr. Avinash Jaryal, Advocate, for the petitioner.

Mr. Anshul Bansal and Mr. Anshul Attri, Advocates, for the respondents.

List on 21st March, 2022, alongwith CWP No. 1119/2019.

(Tarlok Singh Chauhan) r Judge (Chander Bhusan Barowalia) Judge 14th March, 2022 (raman) ::: Downloaded on - 14/03/2022 20:15:13 :::CIS

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